Madhya Pradesh High Court
Rupinder Singh Anand vs Smt. Gajinder Pal Kaur Anand on 23 June, 2015
Author: Prakash Shrivastava
Bench: Prakash Shrivastava
1 W.P.No. 3339/2015 2.7.2015 Mr. Prateek Maheshwari, counsel for the petitioner. Mr. Romesh Dave, counsel for respondent/State
prays for short adjournment. List on 16.7.2015. (Prakash Shrivastava,J.) mk