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[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Odisha - Subsection

Section 20(1)(ii) in The Orissa Ayurvedic Medicine Act, 1960

(ii)to hold qualifying examinations and other examinations, to appoint examiners, to fix their fees and allowances and to declare and publish the results of the examinations;