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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(d) in Tamil Nadu Panchayats Building Rules, 1997

(d)There shall be a minimum space of 85 cms. between the backs of any two rows of seats and a minimum of 35 cms. between the back of any seat and the front of the seat immediately behind it as measured between plumb lines.