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Calcutta High Court (Appellete Side)

Dilip Kumar Metia vs Tamluk Town Co-Operative Credit ... on 20 December, 2016

20.12.2016.

Item No. 43

C.O. 4040 of 2016 Dilip Kumar Metia Vs. Tamluk Town Co-operative Credit Society Limited and others.

Mr. Gopal Chandra Das.

... for the petitioner.

The petitioner is directed to serve the notice along with the copy of the revisional application upon the opposite parties by speed post and also upon the learned advocate representing them in the Court below by personal service indicating that this matter shall appear in the supplementary list two weeks after reopening of the Court following Christmas Vacation under the heading "Listed Motion" and shall file affidavit of service on the next date.

Put up the matter as directed above.

ab                                                (Harish Tandon, J.)