Supreme Court - Daily Orders
Lt. Gen. Ravi Dastane Avsm Vsm vs Union Of India Ministry Of Defence ... on 13 October, 2014
Bench: T.S. Thakur, Adarsh Kumar Goel, R. Banumathi
ITEM NO.45 COURT NO.2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Diary No(s). 37897/2013
RAVI DASTANE Appellant(s)
VERSUS
UOI & ORS Respondent(s)
(with appln. for stay and office report)
Date : 13/10/2014 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE T.S. THAKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MRS. JUSTICE R. BANUMATHI
For Appellant(s) Mr. R.K.Anand, Adv.
Ms.Uday Gupta, Adv.
Ms.Shivani M.Lal, Adv.
Mr. M.K.Tripathi, Adv.
MS. Payal, Adv.
Mr. Mohan Pandey,Adv.
For Respondent(s) Mr. Mukul Rohtagi, AAG,
Mr. Maninder Singh, ASG,
Mr. R.Balasubramanian, Adv.
Mr. Abhinav Mukherji, Adv.
Mr. B. V. Balaram Das,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Pleadings are complete. Leave granted.
Post for hearing at its turn.
(Shashi Sareen) (Veena Khera) Signature Not Verified Court Master Court Master Digitally signed by Shashi Sareen Date: 2014.10.13 10:45:31 ALMT Reason: