Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 6 in Punjab Mini Bus Service Scheme, 2010 6. The route permit shall be allotted as per the procedure laid down under rule 128 of the Punjab Motor Vehicles Ruels, 1989.
