Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Meghalaya - Subsection

Section 4(1)(e) in The Meghalaya Fiscal Responsibility and Budget Management Act, 2006

(e)bring out an annual statement that gives a perspective on the State's economy and related fiscal strategy; and