Allahabad High Court
State Of U.P. Prin. Secy. Home Deptt. ... vs Satya Prakash Chaube & Another on 27 July, 2017
Author: Sudhir Agarwal
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- SERVICE BENCH No. - 1460 of 2015 Petitioner :- State Of U.P. Prin. Secy. Home Deptt. Lko. & 3 Ors. Respondent :- Satya Prakash Chaube & Another Counsel for Petitioner :- C.S.C. Counsel for Respondent :- C.S.C.,Yogesh Chandra Srivastava Hon'ble Sudhir Agarwal,J.
Hon'ble Ravindra Nath Mishra-II,J.
1. Heard.
2. Admit.
3. No notice need be issued since respondent are already represented through counsel.
4. Pleading are complete. List for hearing in its turn.
Order Date :- 27.7.2017 Pachhere/-