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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Telangana - Subsection

Section 11(ii) in Telangana Land Reforms (Ceiling on Agricultural Holdings) Act, 1973

(ii)against any other property of the owner; to the same extent to which such claim or liability was enforceable against that land or other property, as the case may be, immediately before the date of vesting.