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Delhi High Court - Orders

Rouse Avenue Bar Association vs The Bar Council Of Delhi And Ors on 18 October, 2024

Author: Manmohan

Bench: Vibhu Bakhru, Yashwant Varma, Manmohan

                                          $~FB-1
                                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           W.P.(C) 11975/2019
                                                      ROUSE AVENUE BAR ASSOCIATION                                              ..... Petitioner
                                                                    Through:
                                                                                         versus
                                                      THE BAR COUNCIL OF DELHI AND ORS ..... Respondents
                                                                    Through:  Mr.Ajay Kumar Agarwal, Advocate for
                                                                              R-1.
                                                                              Mr.T.Singhdev,       Advocate      with
                                                                              Mr.Tanishq     Srivastava,    Mr.Abhijit
                                                                              Chakravarty, Ms.Anum Hussain and
                                                                              Mr.Bhanu Gulati, Advocates for R-1.
                                                                              Mr.J.S.Bakshi,     Sr.Advocate     with
                                                                              Mr.Dhan Singh, and Mr.Neetej Kumar,
                                                                              Advocates along with Mr.Rajesh Hadda
                                                                              (Applicant-in-person)      in       CM
                                                                              APPLs.61181-61182/2024.
                                          CORAM:
                                          HON'BLE THE CHIEF JUSTICE
                                          HON'BLE MR.JUSTICE VIBHU BAKHRU
                                          HON'BLE MR.JUSTICE YASHWANT VARMA
                                                                                         ORDER

% 18.10.2024 CM APPLs.61181-61182/2024

1. Since Mr.Jatan Singh, Advocate is not available, list the present applications on 8th November, 2024.

MANMOHAN, CJ VIBHU BAKHRU, J YASHWANT VARMA, J OCTOBER 18, 2024/TS This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/11/2024 at 19:26:00