Delhi High Court - Orders
Rouse Avenue Bar Association vs The Bar Council Of Delhi And Ors on 18 October, 2024
Author: Manmohan
Bench: Vibhu Bakhru, Yashwant Varma, Manmohan
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11975/2019
ROUSE AVENUE BAR ASSOCIATION ..... Petitioner
Through:
versus
THE BAR COUNCIL OF DELHI AND ORS ..... Respondents
Through: Mr.Ajay Kumar Agarwal, Advocate for
R-1.
Mr.T.Singhdev, Advocate with
Mr.Tanishq Srivastava, Mr.Abhijit
Chakravarty, Ms.Anum Hussain and
Mr.Bhanu Gulati, Advocates for R-1.
Mr.J.S.Bakshi, Sr.Advocate with
Mr.Dhan Singh, and Mr.Neetej Kumar,
Advocates along with Mr.Rajesh Hadda
(Applicant-in-person) in CM
APPLs.61181-61182/2024.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR.JUSTICE VIBHU BAKHRU
HON'BLE MR.JUSTICE YASHWANT VARMA
ORDER
% 18.10.2024 CM APPLs.61181-61182/2024
1. Since Mr.Jatan Singh, Advocate is not available, list the present applications on 8th November, 2024.
MANMOHAN, CJ VIBHU BAKHRU, J YASHWANT VARMA, J OCTOBER 18, 2024/TS This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/11/2024 at 19:26:00