Section 15(6) in The M.P. Vishwavidyalaya Adhiniyam, 1973
(6)The action taken by the Kulpati under sub-section (4) shall be deemed to be the action taken by the appropriate authority until it is set-aside by the Kuladhipati on a reference made under sub-section (5) or is set-aside by the Executive Council on an appeal under the second proviso to sub-section (4).
