Calcutta High Court (Appellete Side)
Present: The Hon'Ble Justice Bibhas ... vs Siddhartha Lahiri on 24 September, 2022
High Court at Calcutta (High Court Legal Services Committee} Lok, Adalat SL No.87 Bench ~ I] Present: The Hon'ble Justice Bibhas Ranjan De And Siddhartha Lahiri, Advocate FMA 1601 of 2013 Rajib Ghosh Ye. Reliance General Insurance Co. Lid. & Anr. Por the AppeHant >; Saidur Rahaman, Adv. For the respondent : Sanjoy Paul, Adv.
Dated: 24° September, 2022 Award Being aggrieved and dissatisfied with the award dated SOL) 2012 passed by the MAC Tribunal, A.D, 2nd Court, Rajgani, Uttar Dinajpur uy MAC Case no, 53/2010, the present appeal has : Sony weg _ ao tia ares) awe By sae se eed ghee gree ce eS iho tr terms of the fh} and final settle rent re reapondent/insurance company shall deposit a further aum of We shy ys ~ S Foy ebay od lcs at aw Pk ory abe Riakh DAG pee os es. 840,000/- in the office af learned Registrar General, High Courr at Cafeutita within a periad of four weeks from date of communication of eS am th y tr Ye AN eek Ss oy el af two y wy BP} & ye a COPY a cat wh ath Brop riate S$ Leps at ance. ay a ed ee # wR rare be ay iN " Y njan & Rax r {Bibh ae rad T a"
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