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Calcutta High Court (Appellete Side)

Present: The Hon'Ble Justice Bibhas ... vs Siddhartha Lahiri on 24 September, 2022

High Court at Calcutta
(High Court Legal Services Committee}
Lok, Adalat

SL No.87
Bench ~ I]

Present: The Hon'ble Justice Bibhas Ranjan De

And

Siddhartha Lahiri, Advocate

FMA 1601 of 2013
Rajib Ghosh
Ye.
Reliance General Insurance Co. Lid. & Anr.

Por the AppeHant >; Saidur Rahaman, Adv.
For the respondent : Sanjoy Paul, Adv.

Dated: 24° September, 2022 Award Being aggrieved and dissatisfied with the award dated SOL) 2012 passed by the MAC Tribunal, A.D, 2nd Court, Rajgani, Uttar Dinajpur uy MAC Case no, 53/2010, the present appeal has : Sony weg _ ao tia ares) awe By sae se eed ghee gree ce eS iho tr terms of the fh} and final settle rent re reapondent/insurance company shall deposit a further aum of We shy ys ~ S Foy ebay od lcs at aw Pk ory abe Riakh DAG pee os es. 840,000/- in the office af learned Registrar General, High Courr at Cafeutita within a periad of four weeks from date of communication of eS am th y tr Ye AN eek Ss oy el af two y wy BP} & ye a COPY a cat wh ath Brop riate S$ Leps at ance. ay a ed ee # wR rare be ay iN " Y njan & Rax r {Bibh ae rad T a"

oa Ad¥ ° ¥ xd,
--we +e Siddhartha Lah FRO