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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Maharashtra - Subsection

Section 14(4) in The Maharashtra State Legal Aid and Advice Board Rules, 1981

(4)The Cell shall ascertain the problems and difficulties which the industrial and agricultural workers may be facing and bring them to the notice of the Committee and make all such recommendations for the purpose of resolving their problems and grievances by resort to the legal process.