Section 3(4)(c) in Andhra Pradesh Sports Authorities Act, 1988

[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

(c)six members, out of whom two shall be women, to be appointed by the Government from among,-

(i)the outstanding sportsman who participated in Olympics, Commonwealth Games, Asian Games, Test Cricket and the like;

(ii)persons who have rendered valuable service for the promotion of sports and games in the State; or

(iii)the reigning champions in different sports and games at the State, National or International level;

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