Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Arunachal Pradesh - Section

Section 13 in Arunachal Pradesh Indian Medicine Council Act, 2013

13. Bar of Certain Suits.

- No suit, prosecution or other proceeding shall lie against the State Government, the State, and the State Council or any officer or servant of the State Government or of the State Council for anything which is in good faith done or intended to be done under this Act.