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Madhya Pradesh High Court

Hemraj Singh vs The State Of Madhya Pradesh on 17 November, 2022

Author: Sujoy Paul

Bench: Sujoy Paul

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 3087 of 2013 (HEMRAJ SINGH Vs THE STATE OF MADHYA PRADESH) Dated : 17-11-2022 Parties through their counsel.

Copy of medical report is supplied to Shri Sakley, Advocate by Govt. counsel.

Govt. counsel submits that as per medical report dated 14.11.2022 appellant is not suffering from paralysis.

Shri Sakley prays for a day's time to seeks instructions.

List on 21.11.2022.



                             (SUJOY PAUL)                                  (PRAKASH CHANDRA GUPTA)
                                JUDGE                                               JUDGE

                           Akm




Signature Not Verified
Signed by: AKANKSHA
MAURYA
Signing time: 11/18/2022
4:53:56 PM