Delhi High Court - Orders
Anita Vaid & Ors vs Union Of India & Ors on 11 April, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~158
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 6121/2017, CM APPL. 25401/2017
ANITA VAID & ORS
..... Petitioner
Through: None.
versus
UNION OF INDIA & ORS
..... Respondent
Through: Mr. Kunal Sharma, Adv. for Official
Liquidator
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 11.04.2022
1. None for the petitioners.
2. Adjourned to February 03, 2023.
V. KAMESWAR RAO, J APRIL 11, 2022/aky Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:15.04.2022 16:24:43