Section 9(1) in Arunachal Pradesh (Land Settlement and Records) Act, 2000
(1)All lands, public roads, lanes and paths and bridges, ditches, dikes and fences on or beside the same, the beds or fivers, streams, nallahs, lakes and tanks, and all canals and water course and all standing and flowing water, and rights in or over the same or appertaining thereto, which are not the property of any person or community are hereby declared to be the property of the Government.
