Section 1784 in The Merchant Shipping (Seamen's Levy of Fees) Rules, 1974
1784.
G.S.R. 807, dated 15th July, 1974. - In exercise of the powers conferred by clauses (d) and (e) of sub section (2) of section 218 and by section 457 of the Merchant Shipping Act, 1958 (44 of 1958) and of all other powers hereunto enabling, the Central Government hereby makes the following rules, namely-
