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[Cites 0, Cited by 0] [Section 121(2)] [Section 121] [Entire Act]

State of Madhya Pradesh - Subsection

Section 121(2)(c) in Madhya Pradesh Bhu-Rajasva Sanhita (Rajasva Nyayalayon Ki Prakriya) Niyam, 2019

(c)proclamations, but not including the cost of publishing them in newspapers.