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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 14(2)(i) in The 'Union Territory of Dadra and Nagar Haveli' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(i)a convict of an offence involving moral turpitude;