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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 6(4)(b) in Jammu and Kashmir State Lands (Vesting of Ownership to the Occupants) Act, 2001

(b)[ that he has applied or applies in the prescribed manner for transfer of vesting of such land within such period as the Government may, from time to time, specify;]