Delhi High Court - Orders
Sterlite Power Transmission Limited vs M/S Epc Solutions Llp & Anr on 12 December, 2022
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13758/2021 & CM APPL. 43444/2021
STERLITE POWER TRANSMISSION LIMITED ..... Petitioner
Through: Mr. Deepak Khurana & Mr. Abhishek
Bansal, Advocates (M-9811231287)
versus
M/S EPC SOLUTIONS LLP & ANR. ..... Respondents
Through: Mr. Vivek Goyal (CGSPC) with Mr.
Gokul Sharma, Advocate for UOI (m:
9045885304)
Mr. P.K. Sinha & Mr. Sushil Kumar
Mr. Rohit Pandey, Mr. Varad
Dwivedi, Advocates for R-1
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 12.12.2022
1. This hearing has been done through hybrid mode.
2. As per the ld. Counsel for the Petitioner, the question raised in this matter is that the Respondent No. 2 - Micro & Small Enterprises Facilitation Council is entitled to make references only qua complaints made by Micro or Small Enterprises and not of a 'Medium Enterprise'.
3. List on 11th January, 2023 along with other cases relating to the Micro, Small and Medium Enterprises Development Act, 2006.
4. Interim orders to continue.
PRATHIBA M. SINGH, J DECEMBER 12, 2022 Rahul Signature Not Verified Digitally Signed By:DEVANSHU JOSHI Signing Date:13.12.2022 19:18:31