Supreme Court - Daily Orders
Britto Amusements Pvt. Ltd vs State Tax Officer on 22 September, 2025
ITEM NO.41 COURT NO.8 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (Civil) No.880/2025
BRITTO AMUSEMENTS PVT. LTD. Petitioner(s)
VERSUS
STATE TAX OFFICER & ORS. Respondent(s)
FOR ADMISSION
Date : 22-09-2025 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) :
Mr. Bharat Raichandani, Adv.
Mr. Aneesh Mittal, AOR
Mr. Mahesh Raichandani, Adv.
Ms. Komal Mittal, Adv.
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
Tag with SLP(C)Nos. 19366-19369/2023 titled “Directorate General of Goods and Services Tax Intelligence (HQS) & Ors. Vs. Gameskraft Technologies Private Limited & Ors.” which is reserved for judgment.
(CHANDRESH) (POOJA SHARMA)
ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
CHANDRESH
Date: 2025.09.23
17:40:23 IST
Reason: