Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Uttarakhand - Subsection Section 8(2) in Irrigation Department, Uttaranchal Service of Ministerial Cadre (Group 'C') Rules, 2003 (2)The candidate should have a minimum speed of typing in Hindi (Devnagari Script) of 25 words per minute.
