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[Cites 0, Cited by 1] [Section 19(2)] [Section 19] [Entire Act]

State of Kerala - Subsection

Section 19(2)(i) in Calicut University Act, 1975

(i)to review and take such action as it may deem fit on the annual report and the annual accounts of the University which shall be placed before it by the Syndicate and to consider and pass the budget according to the provisions of the Statutes;