Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 259(2)] [Section 259] [Entire Act]

State of Bihar - Subsection

Section 259(2)(b) in The Bihar Motor Vehicles Rules, 1992

(b)Such functions of the State Transport Commissioner as may be delegated by general or special order of the State Transport Commissioner.