Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Uttarakhand - Subsection Section 4(1) in Uttaranchal Service of Engineers (Irrigation Department) (Group 'B') Rules, 2003 (1)The strength of the Service and of each category of posts therein shall be such as may be determined by the Government from time to time.
