(e)"dealer's license" means a license granted under section 5 authorising the person to whom it is granted to by mica, and to have in his possession and sell mica-(i)extracted in the state of Rajasthan from a mica mine of which he is not in possession or from a mica dump, or(ii)imported into the State of Rajasthan from any place not situated in the State of Rajasthan:
