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[Cites 0, Cited by 0] [Section 89(7)] [Section 89] [Entire Act]

State of Goa - Subsection

Section 89(7)(i) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(i)The Chairman shall be competent to make temporary appointments to posts under categories 'A' and 'B' under Rule 43 for a period of four months when no candidate on the selected lists/panels of candidates is available.