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State of Rajasthan - Section

Section 4 in The Rajasthan Colonisation (Allotment of Government Land to Ghair Dakhilkar Tenant in Paintalisa Area) Conditions, 1970

4. Resumption of old leases or tenancies.

- With effect from the date of commencement of these Conditions, all leases of land or the tenancy of Ghair Dakhilkars in the Paintalisa area granted before such commencement shall be deemed to have come to an end and lands covered by such leases or tenancy shall revert to the Government.