Allahabad High Court
Mohd. Shanawaz And Another vs State Of U.P. And Others on 14 July, 2010
Author: Shishir Kumar
Bench: Shishir Kumar
Court No. - 38 Case :- WRIT - A No. - 40485 of 2010 Petitioner :- Mohd. Shanawaz And Another Respondent :- State Of U.P. And Others Petitioner Counsel :- Rishi Kant Rai,Shailesh Upadhyay Respondent Counsel :- C. S. C. Hon'ble Shishir Kumar,J.
Connect this writ petition along with Writ Petition No. 25016 of 2010.
The respondents are granted two weeks' time to file a counter affidavit. Petitioners will have two weeks thereafter to file a rejoinder affidavit.
List after the expiry of the aforesaid period.
Till the next date of the listing it is provided that the petitioners shall also be entitled to the protection as has been made available to the petitioners of Writ Petition No. 25016 of 2010.
Order Date :- 14.7.2010 Sazia