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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2)(b) in The Handlooms (Reservation of Articles for Production) Act, 1985

(b)"Butta" means extra warp and/or extra weft spots design effect in the body of a saree or dress material;