Jammu & Kashmir High Court - Srinagar Bench
Ghulam Rasool Bhat vs Jk Spl. Tribunal & Ors on 16 August, 2022
Author: Moksha Khajuria Kazmi
Bench: Moksha Khajuria Kazmi
Item No. 22
Reg. List
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
OWP No. 1983/2018
Ghulam Rasool Bhat.
...Petitioner/Applicant(s)
Through: None.
Vs
JK Spl. Tribunal & Ors.
... Respondent(s)
Through:
CORAM:
HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
ORDER
16.08.2022 There is no representation on behalf of the petitioner. From the perusal of the file, it transpires that for the last so many hearings, nobody appears on behalf of the petitioner. It appears that petitioner has lost interest in prosecuting the matter anymore. The writ petition is, as such, dismissed for non-prosecution.
Interim direction, if any, subsisting as on date shall also stand vacated.
(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 16.08.2022.
Ab. Rashid