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Jammu & Kashmir High Court - Srinagar Bench

Ghulam Rasool Bhat vs Jk Spl. Tribunal & Ors on 16 August, 2022

Author: Moksha Khajuria Kazmi

Bench: Moksha Khajuria Kazmi

                                                                         Item No. 22
                                                                         Reg. List


              HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                              AT SRINAGAR

                                       OWP No. 1983/2018
Ghulam Rasool Bhat.
                                                            ...Petitioner/Applicant(s)
                          Through:     None.
                                                 Vs
JK Spl. Tribunal & Ors.
                                                                       ... Respondent(s)
                          Through:
CORAM:
   HON'BLE MS. JUSTICE MOKSHA KHAJURIA KAZMI, JUDGE
                         ORDER

16.08.2022 There is no representation on behalf of the petitioner. From the perusal of the file, it transpires that for the last so many hearings, nobody appears on behalf of the petitioner. It appears that petitioner has lost interest in prosecuting the matter anymore. The writ petition is, as such, dismissed for non-prosecution.

Interim direction, if any, subsisting as on date shall also stand vacated.

(MOKSHA KHAJURIA KAZMI) JUDGE SRINAGAR 16.08.2022.

Ab. Rashid