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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Bihar - Subsection

Section 31(2)(vii) in Bihar High Schools (Constitution, Powers and Functions of Managing Committee) Rules, 1964

(vii)to maintain proper accounts and other relevant records, and to prepare an annual statement of accounts and to get the accounts of the school audited;