Telangana High Court
Pagdi Shanker Reddy vs The State Of Telangana on 27 June, 2018
HON'BLE SRI JUSTICE S.V.BHATT
WRIT PETITION No.22426 of 2014
ORDER:
Learned counsel for petitioner requests the Court to permit the petitioner to withdraw the writ petition.
Permission is accorded.
The writ petition is accordingly dismissed as withdrawn. No order as to costs.
Miscellaneous petitions, if any, pending, shall stand closed.
_____________ S. V. BHATT, J Date: 27-06-2018 Prv 2