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State of Jammu-Kashmir - Section

Section 5 in Jammu and Kashmir Government Degree Colleges (Adoption of UGC Revised Pay Levels) Rules, 2018

5. Fixation of pay.

- The fixation of pay in the revised pay structure for different categories of Faculty Members (Teachers) and equivalent positions shall be carried out as per the procedure/pattern prescribed under Jammu and Kashmir Civil Service (Revised) Pay Rules, 2018 notified vide SRO-193 dated 24-04-2018.