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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(e) in Petroleum and Natural Gas Regulatory Board (Technical Standards and Specifications including Safety Standards for Liquefied Natural Gas Facilities) Regulations, 2018

(e)"container" means a vessel for storing liquefied natural gas - such a vessel may be above, partially below, or totally below ground and may consist of an inner and outer tank;