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[Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act]

State of Chattisgarh - Subsection

Section 87(1)(a) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(a)the coming into force of the provisions of Chapter II the reference to Chief Town Planner in any enactment for the time being in force, shall be construed as a reference to the Director;