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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(1)(t) in The Himgiri Nabh Vishwavidyalaya (University in the Sky) Act, 2003

(t)to prescribe such courses for Bachelor's Degree, Postgraduate, Doctor of Philosophy, Doctor of Science Degrees and Research which would be covered by UGC and AICTE; but University shall have right to start diplomas, certificates etc. in its own subjects;