Gujarat High Court
Gandhidham vs Sangita on 9 July, 2012
Author: M.D.Shah
Bench: Md Shah
Gujarat High Court Case Information System
Print
FA/1050/2012 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
FIRST
APPEAL No. 1050 of 2012
With
CIVIL
APPLICATION No. 4330 of 2012
In
FIRST APPEAL No. 1050 of 2012
=========================================================
GANDHIDHAM
MUNICIPALITY - Appellant(s)
Versus
SANGITA
SHRIKUMAR MURARKA - Defendant(s)
=========================================================
Appearance :
MS
KJ BRAHMBHATT for
Appellant(s) : 1,MSVARSHABRAHMBHATT for Appellant(s) : 1,
MR CH
VORA for Defendant(s) :
1,
=========================================================
CORAM
:
HONOURABLE
MR.JUSTICE MD SHAH
Date
: 09/07/2012
ORAL
ORDER
Learned advocate for the parties submit, on instructions, that there is possibility of settlement. At their request, the matter is sent to Mediation Centre forthwith.
( M.D.Shah, J ) srilatha Top