Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(ii) in Rajasthan Public Service Commission (Conditions of Service) Regulations, 1974 (ii)in the case of a Member, Rupees Fifteen thousand per annum for each completed year of service in the Commission:
