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State of Rajasthan - Section

Section 10 in Rajasthan Land Revenue (Allotment of Land for Agricultural Purposes) Rules, 1970

10. Enquiry by Sub-Divisional Officer.

- The Sub-Divisional Officer shall get the particulars given in each application verified with the entries lasting in the annual register or other Tehsil record any may make much enquiries as he deems fit with regard to the applicant's eligibility and other concerned matters.