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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(5) in New Town Kolkata Planning Area (Building) Rules, 2014

(5)All payments under these rules shall be made through account payee bank draft or account payee bankers cheque or account payee pay order drawn in favour of the respective authority as stated in Sub-Rule- (1) of Rule- 5.