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Delhi High Court - Orders

Schindler India Pvt Ltd vs Arn Infrastructure India Ltd on 17 January, 2019

Author: Navin Chawla

Bench: Navin Chawla

$~19
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+     O.M.P. (COMM) 17/2018
      SCHINDLER INDIA PVT LTD.                ..... Petitioner
                   Through: Mr.Sonal Jain, Mr.Ishkaran Singh and
                             Mr.Sandeep Srivastava, Advs.

                         versus

      ARN INFRASTRUCTURE INDIA LTD                       ..... Respondent
                   Through: Mr.Apurv, Adv.

      CORAM:
      HON'BLE MR. JUSTICE NAVIN CHAWLA
                   ORDER

% 17.01.2019 Learned counsel for the respondent submits that the reply could not be filed as the name of the respondent company has been struck off from the Register of Companies vide order dated 08.08.2018 passed by the Registrar of Companies, NCT of Delhi and Haryana. He submits that though the proceedings have been filed challenging the said order, the same are pending adjudication.

Learned counsel for the petitioner prays for an adjournment to seek instruction.

List on 18th March, 2019.

NAVIN CHAWLA, J JANUARY 17, 2019/Arya