Section 178(3)(b) in The U.P. Municipalities Act, 1916

[Cites 0, Cited by 0] [Section 178(3)] [Section 178] [Entire Act]

State of Uttar Pradesh - Subsection

Section 178(3)(b) in The U.P. Municipalities Act, 1916

(b)it increases or diminishes the height of, area covered by or cubical capacity of the building or reduces the cubical capacity of any room in the building below the minimum prescribed in any bye-law, or

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State of Uttar Pradesh - Subsection

Section 178(3)(b) in The U.P. Municipalities Act, 1916