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[Cites 0, Cited by 0] [Section 107] [Entire Act]

State of Maharashtra - Subsection

Section 107(i) in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

(i)The Executive Council may grant to the Registrar special disability leave on average pay if it has been earned or on half average pay if it has not earned, in case of sickness or other sufficient reasons.