Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act] State of Assam - Subsection Section 12(4)(f) in Gauhati Municipal Corporation Act, 1971 (f)The powers, being powers exercisable by one or more of the Local Authorities concerned, which may be exercised by the Joint Committee; and