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State of Bihar - Section

Section 197 in Bihar Chaukidari Manual

197.

Immediately a reward is ordered, the amount shall be disbursed from the permanent advance of the District Superintendent of Police and despatched to the thana, along with the payment vaucher and the report (Form H).The payment voucher shall be signed by the thana Officer in token of its receipt and returned to the District Superintendent of Police who will annex it to the recoupment bill as a voucher. The report shall be posted by the thana Officer to the counterfoil. Entry of the reward and date of such despatch shall also be made in Register X and XI, as the case may be and attested by the District Superintendent of Police.