Patna High Court - Orders
M/S. Hpcl Biofuels Limited vs The Union Of India on 18 March, 2025
Author: A. Abhishek Reddy
Bench: A. Abhishek Reddy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.19747 of 2024
======================================================
M/s. HPCL Biofuels Limited
... ... Petitioner/s
Versus
The Union of India
... ... Respondent/s
======================================================
Appearance :
For the Petitioner/s : Mr. Rajeev Kumar Singh, Sr. Adv.
: Mr. Manish Kumar, Adv.
: Mr. Indrajeet Bhushan, Adv.
For Respondents : Mr. PK Sahi, Sr. Adv.
: Mr. Alok Ranjan, Adv.
For the Respondent/s : Mr. Additional Solicitor General
======================================================
CORAM: HONOURABLE MR. JUSTICE A. ABHISHEK REDDY
ORAL ORDER
3 18-03-2025Learned counsel appearing on behalf of the respondents seeks further time for filing counter-affidavit.
2. Learned counsel for the petitioner is directed to serve the copy of the complaint made by the Labour Enforcement Officer (Central), Motihari on the counsel for the respondents.
3. Post this matter on 27.03.2025.
4. The interim order dated 24.02.2025 shall stand extended till the next date of hearing.
(A. Abhishek Reddy, J) Ayush/-
U